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Sri Lanka: Prisoners now demanding freedom after Swedish teenager’s killer pardoned


Prisoners
13 Nov 2019
Categories: Human Rights News

On Tuesday, hundreds of inmates at Sri Lanka’s biggest high-security prison staged the second day of protests, demanding their freedom after the President pardoned a well-connected man convicted of brutally murdering a Swedish teenager.

Jude Jayamaha, convicted of killing Yvonne Jonsson in Colombo in 2005, walked free on Saturday following the highly unusual pardon granted by President Maithripala Sirisena, whose term in office ends this weekend.

Police said around 1,000 prisoners had refused on Monday to return to their cells at Welikada prison in Colombo, while four inmates had clambered onto the prison’s roof.

An official said Police commandos were standing by outside with orders to move in if necessary.

There were reports of a similar protest at another prison in the south of the island.

The prisoners are demanding their release on the same terms as Jayamaha, who hails from a wealthy Colombo family with political connections.

The victim Jonsson, 19, whose mother was Sri Lankan and father Swedish, was holidaying in Sri Lanka when she was beaten to death in a Colombo high-rise apartment after she and Jayamaha had an argument.

The trial heard her skull had been fractured into 64 pieces.

Sirisena announced the pardon last weekend ahead of Saturday’s Presidential election when he is leaving the office.

The announcement of the amnesty provoked an angry backlash on social media as well as from mainstream political parties.

The ruling party Presidential Candidate, Sajith Premadasa, said if elected he would consider legal options to overturn Sirisena’s pardon.

“I condemn the action of granting this amnesty,” Premadasa told reporters in Colombo on Tuesday. “We will examine all the legal aspects.”

He added: “The release of a murderer does not conform to my set of ethics.”

Jayamaha was initially sentenced to 12 years in prison. He appealed to a higher court, which rejected his plea and instead sentenced him to death, which was reaffirmed by the Supreme Court in 2014.

Jonsson’s sister Caroline wrote in a Facebook post about her concerns over Jayamaha’s pardon before the amnesty announcement.

“He showed and continues to show absolutely no remorse for what he has done,” she wrote.

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