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China’s coronavirus control tactics trigger outrage among Citizens


Coronavirus China, pic by: Nikkei Asian Review
07 Mar 2020
Categories: Human Rights News

An elderly man in virus-hit China pops out to use a public toilet without wearing a compulsory face mask. The next thing he knows, police are ordering him into a van to be taken into quarantine.

A video of the incident in the northern province of Hebei has been widely shared on social media amid growing anger over apparently arbitrary measures aimed at stopping the deadly epidemic from spreading.

Criticised for their slow response to the virus, which emerged in the central city of Wuhan in December, chastened authorities have gone on the offensive in recent weeks, as the death toll has risen to more than 3,000 with over 80,500 infected in the country.

From locking down tens of millions of people at the epicentre of the outbreak to imposing two-week quarantines on anyone who has travelled to virus-affected provinces or countries, officials are pulling out all stops to contain the virus.

But there are growing complaints that their efforts are excessive, with neighbourhood committees -- which enforce the orders of the ruling Communist Party -- sometimes accused of going too far.

“In my case, they acted in a simplistic and rude manner,” Zhang, a 29-year-old woman in Beijing, told AFP.

Zhang was quarantined after her flatmate returned from another province and was banned from even setting foot in the shared corridor.

To ensure she obeyed, a notice was stuck on her front door warning neighbours “this person is currently in quarantine. Please watch over them.”

“It’s humiliating,” Zhang said.

In another case shared on social media, three relatives under lockdown in the hardest-hit province of Hubei were playing mahjong when they were reprimanded by staff enforcing the prevention measures, apparently for being too close to each other.

‘Completely absurd’

Ge Daye was also quarantined in his home near Beijing on the orders of local officials -- not because he had travelled to a virus-hit area, but because he was born in Hubei.

“I haven’t been there for six months,” the 29-year-old said.

“They say the measure comes from above and admit themselves that it is not good. But the orders are the orders.”

“I understand the politicians. They don’t want to bother” sorting out potentially infected people from the rest, he said.

But the approach “is completely absurd”.

Faced with growing discontent over its handling of the health crisis, the government is taking action.

In a recent editorial, the Communist Party’s mouthpiece the People’s Daily warned against the arbitrary implementation of virus measures.

“This will inevitably provoke resentment and opposition from the people,” it said.

Beijing city officials also noted recently the existence of “certain problems” of abusive procedures and promised to do better.

Nearly one million returnees have had to undergo 14-day quarantine in the capital.

In collaboration with hundreds of municipalities, tech giants Alibaba and Tencent have launched mobile apps that use metadata to determine if the user should be isolated.

If a QR code shows up green, no problem. Yellow or red means the user is off to quarantine.

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