Saturday, 13, Jun, 2026
 
 
 
Expand O P Jindal Global University
 

Bombay High Court announces sitting schedule for new Kolhapur Circuit Bench


Bombay High Court
15 Aug 2025
Categories: High Courts Latest News

The Bombay High Court on Thursday issued the sitting list for its newly constituted circuit bench at Kolhapur, which will begin functioning from August 18 with one division bench and two single-judge benches.

The division bench, comprising Justice M.S. Karnik (presently at the principal seat in Mumbai) and Justice Sharmila Deshmukh, will hear Public Interest Litigations, civil writ petitions, first appeals, family court appeals, contempt appeals, and other civil and criminal matters within the division bench’s jurisdiction from the districts of Kolhapur, Satara, Sangli, Solapur, Ratnagiri, and Sindhudurg.

The single bench of Justice Shivkumar Dige will handle criminal appeals, criminal revision applications, bail pleas, and other criminal matters assigned to a single judge. The single bench of Justice S.G. Chapalgaonkar will hear civil writ petitions, civil applications, and other civil matters falling under a single judge’s jurisdiction.

The Kolhapur circuit bench will be formally inaugurated by Chief Justice of India D.Y. Chandrachud on August 17 at 3:30 PM.

 



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter