Satya Hegde Essay Competition by Nani Palkhivala Arbitration Centre Cash Prizes Worth Rs. 22.5k: Submit by Feb 15

About Nani Palkhivala Arbitration Centre

Palkhivala Foundation is a trust formed by a few like-minded individuals, to promote the values cherished by Mr Palkhivala, the great jurist and visionary for the well-being of our society. Nani Palkhivala Arbitration Centre (NPAC), is a non-profit company registered under section 25 of the Companies Act, 1956.

NPAC was founded by the Palkhivala Foundation to promote institutional arbitration in India, keeping in mind the growing burden on Indian courts and the inordinate delay in the disposal of cases.

NPAC has been formally recognized by the Madras High Court to render assistance in arbitration matters by its order dated 21.9.2005. The essential purpose of establishing the centre is to provide quick, efficient and cost-effective arbitration services and disseminate arbitration information.

About the Competition

Nani Palkhivala Arbitration Centre is inviting registration for an Essay Competition.

Topic

Is Arbitrability of a Dispute a Pre Condition for an order under Section 11 of the Act

Prize Money

• First Prize – 10,000 rupees
• Second Prize – 7,500 rupees
• Third Prize – 5,000 rupees

Word Limit

2500 words

How to Submit?

Entries must be sent at npac05shec@gmail.com

Contact Information

In case of any queries, please contact npac05shec@gmail.com

Click here to download the Brochure