LatestLaws.com is a proud Media Partner of Research Paper Writing Competition on "Impact of Covid-19 on Law, Policy and Governance" organised by Vivekananda Institute of Professional Studies
About The Institute
Vivekananda Institute of Professional Studies (VIPS) is founded on Swami Vivekananda’s philosophy of ‘Man Making, Character Building and Nation Building’. VIPS was established in the year 2000 with a vision to establish, maintain and promote Centers of Excellence for imparting quality professional education in India and abroad.
VIPS is affiliated to Guru Gobind Singh Indraprastha University (GGSIPU), Delhi. It has been recognised and approved by Bar Council of India and the All India Council of Technical Education and has also been recognised under section 2(f) of the UGC Act. The Institute has been accredited to be “A” grade by the National Assessment and Accreditation Council for its robust initiatives and impeccable academic standards. The Institute has been recognized for its impeccable academic standards, accredited an “A” grade by the National Assessment and Accreditation Council (NAAC) and has also been recognized by UGC under Section 2(f). In recognition for its robust initiatives in legal education VIPS is recognized by Bar Council of India and approved by the All India Council of Technical Education.
Since the inception of Vivekananda School of Law and Legal Studies (VSLLS) of Vivekananda Institute of Professional Studies (VIPS) in the year 2000, it has produced twenty-five University gold medallists, thirty-six Judicial Officers. Many of our students have been placed with highly reputed law firms, senior advocates, government and non – government establishments. VSLLS also has collaborations with Foreign and National Universities to provide exposure to students at International and National levels.
About The Research Paper Writing Competition
Vivekananda School of Law and Legal Studies (VSLLS), Vivekananda Institute of Professional Studies is organizing an International Research Paper Writing Competition on “Impact of Covid-19 on Law, Policy and Governance”. There are a variety of sub-themes under the same which can be used for writing the papers.
Eligibility Criteria
The Competition is open to students pursuing LL.B. (3 year and 5 year)/LL.M courses from any recognized university.
Theme For The Research Paper
"Impact of Covid-19 on Law, Policy and Governance"
Sub-Themes
- COVID-19: Privacy Rights and Cyber security risks
- Protecting Workers’ Rights through the COVID-19 crisis
- Covid-19 and Businesses
- Public health and role of state with special reference to the corona virus crisis
- COVID-19: The Rule of law and democracy
- Intellectual Property Rights and relevance of Compulsory Licensing in the time of COVID-19.
- COVID 19: Digital technologies and Artificial Intelligence
- COVID 19: Cyber laws and cyber crimes
- Relevance of ethics during the Coronavirus crisis
- Schools of Jurisprudence and COVID-19
- Legal view of measures taken to tackle COVID-19
- Critical appraisal of law and order machinery during COVID-19
- Media and the Coronavirus crisis: Limitations of the Freedom of Speech
- Legal appraisal of vaccination trials and emergency health measures
- COVID-19 and the Future of International Law
Important Dates
- Last date for Registration: 5th December, 2020
- Last date for Submission: 20th December, 2020
- Announcement of result: 31st December, 2020
Registration Details
Interested students are required to fill the duly completed registration form attached in the brochure and upload the transaction receipt of Rs.500/- (in case of single author) and Rs. 600/- (in case of co-authorship) as the registration fee.
For Brochure, click here.
Contact Details
In case of query, contact us at lexquestor@gmail.com
Student Coordinators
Shivangi (+91 8756979052)
shivangi.srivastava512@gmail.com
Anubhav Seth (+91 7982928321)
anubhavseth28@gmail.com
