The West Bengal National University of Juridical Sciences (WBNUJS) proudly announces the Judge Radha Binod Pal Essay Competition as part of the International Conclave on “Radha Binod Pal and Quest for Justice: Historical Perspectives and Contemporary Implications”
This prestigious competition invites law students to engage critically with the legacy of Justice Radha Binod Pal, particularly his dissenting opinion at the Tokyo Trials, and explore its continued relevance in international criminal law.
“Echoes of Dissent: The Enduring Impact of Justice Radha Binod Pal”
The prize pool for the competition is as follows:
The winning participants will be invited to present their essays during the International Conclave on Relevance of Judge Dr. Radha Binod Pal’s Dissent in International Law.
Selected Essays may be considered for publication in a book bearing an ISBN Number from a reputed publisher and other invited resource persons.
The final decision on publication and presentation depends on the editorial committee’s blind review of the full paper and the quality of the research work.
Winners will also be provided accommodation (if required) for the essay presentation part of the conclave.
For further details or inquiries, please contact:
Ms. Sneha Majhi, University Research Fellow, The West Bengal National University of Juridical Sciences, Kolkata. Contact: +91 93193 74482
Ms. Abhaya Dubey, Junior Research Fellow, The West Bengal National University of Juridical Sciences, Kolkata. Contact: +91 90789 77180
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