4th National Virtual Judgment Writing Competition: Register by 25th September

Objective

The Judgment Writing Competition serves as a platform enabling law students to use their knowledge and writing abilities, to create convincing judgments. It lets them explore complex legal situations, examine evidence, and use legal ideas to make fair decisions. By simulating the process of writing judgments, the competition endeavours to improve the participants’ critical thinking abilities, legal research skills, and concise writing proficiency. It further fosters a deeper understanding of legal principles, enhances clarity in legal reasoning, and cultivates effective communication skills.

Format

The participants shall be required to draft a judgment based on the Proposition.

Eligibility

Open to Students, Research Scholars, and PhD Candidates pursuing graduate and postgraduate degrees from any field of study. 

Fee Details

Individual Registration fee: Rs. 200

Team Registration fee: Rs. 300

Note: There is no fee for UPES students.

Awards and Prizes

• 1st Prize:  ₹5,000 + Certificate of Merit
• 2nd Prize:  ₹ 3,000 + Certificate of Merit
• 3rd Prize:  ₹ 2,000 + Certificate of Merit

Note: Certificates of Participation will be provided to all the participants 

Important Dates

25^th September, 2024: Last date for Registration 

30^th September, 2024:  Last date for Submissions  

2^nd October, 2024: Result Announcement

Contact Details

Please feel free to contact us at SCLHR@DDN.UPES.AC.IN.

For brochure, click here.