National Law University Odisha, Cuttack was established by Act 4 of 2008 by the Odisha State Legislature keeping in mind an enunciated vision of advancement of learning, teaching, research, diffusion of knowledge in the field of law and catering to the needs of society by developing the professional skills of those intending to take up the professions of Advocacy, Judicial Services, Legal services, and so on.
The competition invites scholarly essays on the central theme: “The Bharatiya Nagarik Suraksha Sanhita, 2023: Reimagining Criminal Justice in Contemporary India.”
This theme seeks to explore the procedural reforms brought about by the new legislation, which replaces the Code of Criminal Procedure, 1973 (CrPC). The new law aims to modernize India’s criminal justice system, emphasizing technology, citizen-centric approaches, and victim participation.
Participants are encouraged to critically analyze this topic through the following sub-themes, which are indicative but not exhaustive: –
Interested candidates can register online via the link given at the end of the post.
Email: cjhr@nluo.ac.in
Phone: +91 98453 53404 (Aniruddh Kamath)
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