The Karnataka Chapter of Increasing Diversity by Increasing Access to Legal Education (IDIA) is conducting an Essay Writing Competition in collaboration with Khaitan & Co (KCO). IDIA is a non-profit, student-run movement that aims to empower underprivileged and marginalised children through legal education.
It is conducting this Essay Competition as a part of its fundraising activities to support its initiatives. KCO, which is supporting IDIA in organising the Competition, is one of India’s oldest and largest law firms, having a legacy of providing exceptional legal services while also performing its social responsibility. Following are the relevant details about the Essay Competition:
All undergraduate Law students, in both Integrated Law Degrees (5-Years) and Standalone Law Degrees (3-Years) are eligible to participate in the Essay Competition.
The Participants can win the following Prizes:
Participants are requested to write on any topic that substantially deals with any area of commercial and corporate law. These areas of law may include but are not limited to competition law, contract law, corporate governance, insolvency law, insurance law, and securities law. Submissions that fall outside of this ambit will be rejected. Some suggestive topics are:
All Essays must comply with the following requirements before Submission:
The Registrations opened on 15th February 2025 and will remain open until 10th March 2025. The Last Date for Submission is 15th March 2025.
The Registration Fee for a Single-Authored Piece is Rs. 250, and the Registration Fee for a Co-Authored Piece is Rs. 450.
Interested participants can access the link at the end of this post.
For any queries, please feel free to email idia@nls.ac.in or text Saif Ali (Team Leader, Karnataka Chapter, IDIA) at +91 87390 36060.
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