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This State decides to constitute Special Force for Security of Courts, Metro Rail, other Establishments


Private Security
27 Jun 2020
Categories: Did you know

On Friday, the CM of Uttar Pradesh Yogi Adityanath directed to constitute the Uttar Pradesh Special Security Force (UPSSF) for the security of Courts, Metro Rail, Airports, Industrial Establishments, banks & other organisations, officials said.

"There is demand for special security force for district courts, metro rail, airports, industrial institutions, banks & other financial institutions, & for this the UPSSF should be constituted," the CM, according to an official release, said. Such a force can work professionally & ensure security, he added.

The CM said that "The force will be given special training & will be provided with security equipment. It can be placed at important establishments including religious places".

In the first phase, five battalions of such force will be constituted & the chief minister has directed the officials to present a detailed plan in this regard, the release said.

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