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State to shut 34 Schools after all Students fail Board Exams


fail.jpg, pic by newsfolo
25 Aug 2022
Categories: Did you know Latest News

The Govt of Assam has decided to shut down 34 government-run Schools in the State after none of their students passed this year's High School Leaving Certificate (HSLC) or Class 10 examinations.

According to the Assam Secondary Education Department, more than 500 students from these schools appeared in the HSLC examination this year conducted by the Board of Secondary Education Assam (SEBA), but none of them passed the examination.

Dr Ranoj Pegu, Assam Education Minister said that it is meaningless to spend taxpayer money on these schools with zero success rate. The Assam Education Minister also said that there are many other schools in the state where the enrolment of students is very low.

Dr Ranoj Pegu said, "If there are no students, how the school will survive, in a few schools, there are only 2-3 students. The primary duty of schools is to impart education. If a school's result in the HSLC examination is zero, then it is better not to have such a school. The government can't spend taxpayer's money for zero results".

He also said that these schools will be merged or amalgamated with neighbouring schools.

He said, "And for this merging process, some schools will be shut down. We will try to move the new school forward with a new look. It is a continuous process, there are around 2000-2500 such proposals in the state & we are examining it & we are trying our best to keep these schools".

According to the Assam Secondary Education Department, recently the department has received proposals & data from more than 290 government-run schools in the state where enrollment of students is very low & results are also not satisfactory.
In June, the Assam Secondary Education Department had served show cause notice to 102 state-run schools for poor results of their students in this year's High School Leaving Certificate (HSLC) or Class 10 examination.

(Only the headline & picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)

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