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State cancels License of substandard Hoapitals running without Doctors


hospital emergency
02 Aug 2021
Categories: Did you know

The Govt of Madhya Pradesh has initiated a major clean-up of the state's medical system that had sprouted scores of substandard facilities amid the COVID-19 pandemic that had also set off a boom in malpractices among doctors.

It has cancelled the licences of sixty private hospitals & nursing homes across the state for operating in sub-par conditions, many even without regular doctors. Of these, the most were in Gwalior (24), followed by capital Bhopal (10).

The move came to a little a month-and-a-half after an exclusive report exposed the deep malaise of 'empty shell' hospitals plaguing the sector.

The report showed how doctor-less hospitals & nursing homes had mushroomed in the state, taking advantage of the severe shortage of health facilities during the COVID pandemic.

It exposed how many physicians held 'permanent resident doctor' status in multiple facilities, while it was practically impossible for them to have served all their roles.

Bhopal alone accounted for 104 such nursing homes & hospitals. Indore had 48, Jabalpur 34, & Gwalior 116 during the first & second waves of the pandemic.

This is besides the lack of other basic facilities even as the state's government hospitals have more than 5,000 vacancies for doctors & 16,000 for nursing staff.

Of the 692 hospitals now being investigated by the government, 301 private facilities have been handed show-cause notices for "deficiencies". Officials found gross violations & noncompliance with rules, too.

"There is no such case, but if any such case comes to me, we will take action. Ideally, they (permanent resident doctors) should work in one hospital only," the state Medical Education Minister Vishwas Sarang had said responding to the news agency's queries.

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