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Senior Journalist Vinod Dua fumes at Akshay Kumar for making Sexist Vulgar remarks against his Daughter


Great Indian Laughter Challenge controversy
25 Oct 2017
Categories: Did you know

October 25,2017:

Incident is of popular comedy show “The Great Indian Laughter Challenge”, in which Akshay made the remark.

Comedian Mallika Dua’s Father and Veteran journalist Vinod Dua on Wednesday slammed actor Akshay Kumar for making a vulgar remark at his daughter.

Vinod Dua wrote on Facebook that,“I am going to screw this cretin Akshay Kumar for telling his co-worker Mallika Dua that ‘Aap bell bajao, main aap ko bajata hun’ (You ring the bell, I will bang you) This is his sense of humour and the language… Star Plus… Wake up”.

Vinod Dua posted his statement alongside a clip from shoot of popular comedy show The Great Indian Laughter Challenge during which Akshay made this remark.

Mallika also shared clip on the social media site and wrote that,“Hey! Quick question. Does anyone find 5:26 funny? Charming? Entertaining? Family entertainment. GEC.”

Vinod further added that, “I don’t expect an apology from the Star Plus as they have not aired this episode. But I expect an apology from Akshay.”

Akshay is the Super Judge on the show had made the remark when Mallika’s fellow judge Zakir Khan asked Akshay that they will also accompany him to ‘ring the bell’ as a mark of appreciation for the contestant Shyam Rangeela, who had mimicked PM Narendra Modi.

According to the Sources, this act was not aired on channel and is part of extra footage.



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