Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 

RBI Sensitises People Regarding the Safe Use of Digital Transactions


Reserve Bank of India
23 Jun 2020
Categories: Did you know

On Monday, Reserve Bank of India (RBI) sensitised members of the public regarding safe usage of digital transactions & asserted that many mechanisms have been put in place to ensure the security & safety of these transactions.

It further said that under its flagship programme 'RBI Kehta Hai', has actively been undertaking digital awareness campaigns to facilitate people.

According to the release, there have been reports of users falling prey to fraudsters luring them on fictitious pretexts, such as alleged completion of KYC requirements & impersonating identities & websites of banks & payment system operators.

The bank also reiterated the measures people should adhere to while making the digital transactions.

The measures, according to the press release, read as follows, "users should take care by (i) not sharing with anyone their ATM/Card (debit/credit /prepaid) details; (ii) not sharing their password, PIN, OTP, CVV, UPI-PIN, etc.; (iii) avoid undertaking banking or other financial transactions through public, open or free wifi-networks; & (iv) not storing important banking data on the mobile, e-mail, electronic wallet or purse."

It also urged the consumers to remember that banks & other payment system operators never ask for sensitive details such as password, PIN, OTP & CVV number.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter