Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

RBI cancels Certificate of Registration of four NBFCs


Reserve Bank Of India (RBI)
17 Oct 2022
Categories: Did you know

The Reserve Bank of India, in exercise of powers conferred on it under Section 45-IA (6) of the Reserve Bank of India Act, 1934, has cancelled the Certificate of Registration of the following four companies.

Sr. No. Name of the Company Registered Office Address CoR No. CoR Issued On Cancellation Order Date
1 S.R.M. Properties And Finance Company Pvt. Ltd Flat No. 817, 8th Floor, Block - Topaz Urbana Jewels, Off SEZ Road, Sanganer, Jaipur, Rajasthan - 302026 B-10.00178 March 07, 2002 September 01, 2022
2 North East Region Finservices Limited Jim Blessing Home, Ground Floor, Sangaiprou, Mamang Leikai, Airport Road, Imphal, Manipur - 795001 B-08.00177 October 30, 2008 September 09, 2022
3 Sowjenvee Finance Limited 66, 24th Main, 5th Cross, Agara Extn, Agara Post, Sarajpur Road, Bengaluru, Karnataka - 560034 02.00059 March 11, 1998 September 23, 2022
4 Opel Finance Limited Karpura House, S.P. Verma Road, PS. Kotwali, Patna, Bihar – 800001 A-15.00042 February 04, 2002 September 28, 2022

As such, the above companies shall not transact the business of a Non-Banking Financial Institution, as defined in clause (a) of Section 45-I of the RBI Act, 1934.

Source



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter