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Nyaya Mitra aims to facilitate expeditious disposal of 15 years old pending cases in High Courts and Subordinate Courts


Ministry of Law and Justice.jpg
30 Jul 2022
Categories: Did you know

Since introduction of Nyaya Mitra programme in 2017, a total of 38NyayaMitrawere engaged in various district courts across the country. However no Nyaya Mitra could be engaged during the year 2020-2021 due to closure of courts and social distancing protocols caused by Covid pandemic. For the year 2021-2022, 11 Nyaya Mitras have been engaged in the 11 District Courts in the month of April 2022.State/UT-wise details of engaged Nyaya Mitra is at Annexure-A.

Annexure-A

S.No

State

Year

2017-2018

Year

2018-2019

Year

2019-2020

Year

2020-2021

Year

2021-2022

Total

1

Assam

      -

-

-

NIL*

02

02

2

Bihar

01

-

-

-

01

3

Karnataka

-

-

-

01

01

4

Maharashtra

-

-

03

01

04

5

Odisha

 

 

02

02

04

6

Rajasthan

04

03

02

01

10

7

Uttar Pradesh

05

-

01

02

08

8

West Bengal

04

01

01

02

09

 

Total

14

04

09

11

38

*No Nyaya Mitra could be engaged during the year 2020-2021 due to closure of courts and social distancing protocols caused by Covid pandemic.

This information was given by the Minister for Law and Justice, Shri Kiren Rijiju in a written reply to a question in Lok Sabha.

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