Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

NHPC signs MoU for development of “Pilot Green Hydrogen Technologies”


Memorandum-Of-Understanding.jpg
21 Jul 2022
Categories: Did you know

NHPC signed two MoUs for the development of “Pilot Green Hydrogen Technologies” in line with the country’s resolve to reduce the carbon footprint in the Power Sector in Leh and Kargil districts of Union Territory of Ladakh yesterday. The MOUs were signed in the august presence of Shri R.K. Mathur, Hon’ble Lieutenant Governor, Union Territory of Ladakh.

As per MOU signed for Leh district, NHPC shall consider the development of Pilot Green Hydrogen fuel cell-based Microgrid including Hydrogen production to meet the power requirement of the NHPC guest house at Nimmo Bazgo Power Station (Leh) within NHPC premises. According to the MOU signed for the Kargil district, the hydrogen generated in Kargil will be used in fuel cells for mobility which will be capable to run two buses for up to 8 hrs in the local area of Kargil.

NHPC shall upscale hydrogen production on a commercial scale to supply the hydrogen need of the Ladakh region in different sectors like mobility, transportation, heating, and Micro-grid & subsequent MoU shall be signed separately.

These two Pilot projects will create a roadmap for future development of Green Hydrogen & subsequent reduction of carbon emission in the transportation/heating sector and will also attract long-term investment in the Hydrogen economy creating different revenue streams & job opportunities for the youth of UT of Ladakh.

Source link 



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter