On Wednesday, the Govt of India banned more than 100 mobile application including widely popular mobile game PUBG.
Total of 118 apps have been banned by the Ministry of Information & Technology, according to the statement.
The latest development comes at the backdrop of India & China tension over border row in Ladakh.
Earlier in June, the Govt had banned 59, mostly Chinese, mobile applications such as TikTok, UC Browser & WeChat, citing concerns that these are ‘prejudicial to sovereignty & integrity of India, defence of India, security of state & public order’.
Read Press Release
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!