Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 

Delhi Govt to Give Rs 10 Lakh to Family of Man Who Died Under Waterlogged Minto Bridge: AAP


Death
22 Jul 2020
Categories: Did you know

On Monday, the Aam Aadmi Party said that the Govt. of Delhi will be providing financial assistance of Rs 10 lakh to the family of a 56-year-old man who drowned while trying to manoeuvre his mini-truck through a waterlogged underpass following heavy rains in the city.

On Sunday, Kundan Singh, survived by his wife & 2 daughters, was driving a Tata Ace from the New Delhi Railway Station to Connaught Place when he got stuck under the waterlogged Minto Bridge in central Delhi.

The official account of the Aam Aadmi Party tweeted in Hindi, "The Delhi government is providing financial assistance of Rs 10 lakh to the family of deceased Kundan Singh, who lost his life in the unfortunate incident near Minto Bridge".

Singh was the sole bread-earner of his family, including his elderly parents, wife & two daughters, aged 22 years & 11 years, who live in Pithoragarh in Uttarakhand, his cousin Pritam Singh said on Sunday.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter