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COVID-19: Puducherry cancels Class 12 Board Exams


School Exams.png
07 Jun 2021
Categories: Did you know

On Monday, the Puducherry Administration announced the cancellation of Class 12 board exams in the union territory in view of the prevailing Coronavirus situation.

This follows the CBSE exams being cancelled by the Central Govt last week, following which the ICSE & several other State Boards cancelled examinations for their class 12 students.

West Bengal CM Mamata Banerjee today announced the cancellation of Class 10 & Class 12 state Board examinations for session 2020-2021.

Several states like Tamil Nadu, Kerala, Maharashtra, Odisha, Himachal Pradesh, Uttarakhand, Uttar Pradesh & Madhya Pradesh have said they wont be holding the scheduled board exams.

Puducherry has 8270 active cases presently, while the cumulative number of deaths in the state has been recorded to be 1628. The state has also recorded 99181 cumulative recoveries.

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