Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 

COVID-19: 14-day Lockdown in Odisha from May 5


Locks.jpg
02 May 2021
Categories: Did you know

Amid the sharp increase in the COVID-19 cases, Odisha Govt on Sunday announced a 14-day lockdown in the state.

The lockdown will remain in force with effect from May 5 till May 19.

"There shall be lockdown throughout the state with the effect from May 5 (Wednesday) till 5 am of May 19 (Wednesday). However, there shall be a complete shutdown on weekends, starting from 6 pm on Fridays to 5 am on Mondays," the order issued by the Odisha Govt said.

During the lockdown period, the persons can walk 500 meters between 7 am & 12 pm to buy vegetables.

There are no restrictions on health care or other emergency services.

The Order said that "During the lockdown, intra-state movement of individuals by road, except for medical reasons & for activities permitted, will be prohibited".

Apart from this, malls, cinema halls, educational institutions, salons will also remain close during the lockdown.

According to official data, Odisha recorded 8,015 new COVID-19 cases, 5,634 recoveries, & related 14 deaths in the last 24 hours.
With this, the total number of confirmed cases has gone up to 4,62,622 of which 3,91,048 have recovered & 2,068 have succumbed to the infection in the state. The active cases stand at 6,9453.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter