Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 

Bihar CM's office to be attached over bank dues


Bihar CM Nitish Kumar
20 Jul 2019
Categories: Did you know

July 20, 2019:

Bihar CM’s office to be attached over dues of Rs 664 crore

A Patna civil court has ordered the attaching & auctioning of the old secretariat building, which houses CM Nitish Kumar’s office, & its premises for the realisation of Rs 664.85 crore which the state government owes the Bihar Rajya Bhumi Vikash Bank Samiti.

The old secretariat building also houses the offices of several cabinet ministers of the state as well as the chief secretary, home secretary & principal secretaries of several of the state departments.

Of the total amount, Rs 171.15 crore is the interest on a principal amount of Rs 493.7 crore calculated till August 31 last year.

The pending amount accrued mainly from loan waivers & subsidies given by the state government to people, especially to the farmers, but not paid by the government to the bank which was taken over from the state by the Union government in 2008.

 

 

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter