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Activists urge Google to break up before regulators force it to


Google
20 Jun 2019
Categories: Did you know

June 20, 2019:

The breakup proposal is one of a record of 13 on the ballot at Alphabet’s Wednesday meeting. A group of Google employees is backing five of the proposals, which it helped craft, but not the proposal to split the company.

Shareholder activists want Google parent Alphabet Inc to break itself up before regulators force the world’s biggest internet ad seller to split into different pieces.

SumOfUs, a US-based group that aims to curb the growing power of corporations, is set to make that proposal at Alphabet’s annual shareholder meeting on Wednesday at an auditorium at the company’s offices in Sunnyvale, California.

“Officials in the US & EU continue to be concerned about Alphabet’s market power in view of restrictions on monopolies,” the proposal reads. “We believe that shareholders could receive greater value from a voluntary strategic reduction in the size of the company than from asset sales compelled by regulators.”

The proposal has no realistic chance of success as Alphabet’s top two executives, Larry Page & Sergey Brin, hold 51.3 percent of shareholder votes.

Nevertheless, it shows a growing focus on the prospect of antitrust action against Alphabet & other big technology firms such as Facebook Inc & Amazon.com Inc as they face a political & public backlash over privacy issues & the power they now wield over the world’s information.

US President Donald Trump has been a frequent critic of Google, claiming without evidence that its search engine unfairly produces results unfavourable to him. He has suggested that U.S. regulators should follow Europe’s lead & look closely at tech companies’ monopolies, but has not suggested any specific remedy.

The U.S. Department of Justice & Federal Trade Commission are gearing up to investigate whether Google, Amazon, Apple & Facebook misuse their massive market power, sources told Reuters earlier this month.

The breakup proposal is one of a record of 13 on the ballot at Alphabet’s Wednesday meeting. A group of Google employees is backing five of the proposals, which it helped craft, but not the proposal to split the company.

Tibetan & Uighur ethnic group leaders concerned about Google’s work in China are among speakers expected to speak at demonstrations outside the auditorium before the meeting. Community activists pressing Google to address housing shortages in Silicon Valley also planned to rally.

Alphabet said in shareholder materials its existing policies address issues raised in the proposals & declined to comment further.

Although none of the proposals is likely to pass, Google may respond to issues raised. The company stopped working on a censored Chinese search engine & banned use of its artificial intelligence tools for weaponry after petitions from employees & outside activists.

“We started as a voice in the wilderness on some of these issues, but conversations have come more to the fore,” SumOfUs campaign manager Sondhya Gupta said.

 

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