It is an international, quarterly, peer-reviewed, online journal that provides an interactive platform for the publication of Short Articles, Long Articles, Book Reviews, Case Comments, Research Papers, Essays in the field of Law. It is a platform to promote legal research among law students across India.
From the Certificate Course, one will understand the basis of Consumer Law. It will help the learners to know how to file a Consumer Complaint. It will be explained via PPTs for better understanding. The objective of this course is to provide an in-depth understanding of the Consumer Movement in India and its different phases.
Adv. Chandan Goswami, Founding & Managing Partner at TYT Partners.
All law students and Professionals.
1. How to File a Consumer Complaint.
2. The Consumer Protection Act, 2019
3. Landmark Decisions: Case Studies
4. Emerging Global Trends.
5. Consumer Law: Practice and Procedure
6. Consumer Protection: Way Forward
6th February to 14th February 2021
Note: The Live Sessions will be on weekends only, keeping in mind, the student's convenience.
All the participants will be given an e-certificate after the successful completion of the course.
The course fee is INR 80/-
31st January 2021
Participants can make payment through the following method:
Google Pay, PhonePe & Paytm at +919991140223
Participants have to pay via the above-mentioned payment method and then register themselves through the registration from.
Payment once done will not be refunded.
For any Queries mail us at ijalrcourse@gmail.com
Whatsapp: +9199911-40223
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