About the Workshop
The workshop would be conducted under the guidance of eminent legal luminary Dr. Aman Hingorani, Advocate on Record, Supreme Court of India. Dr. Aman Hingorani practices as a lawyer and mediator in the Supreme Court of India and the Delhi High Court. He has been empanelled with the Supreme Court Legal Aid Services. He is trained in arbitration and has been appointed as an arbitrator by the Delhi High Court and acts as an arbitrator for P.H.D Chambers of Commerce and Industry.
The workshop is a two-day workshop which would be divided in 6 sessions of drafting and pleading, which would emphasize on the fundamentals of drafting a legal document with precision and clarity.
Fees
The fees for the workshop (inclusive of accommodation) is INR 2000/-
Accommodation
The accommodation for the participants will be provided by the organizing university.
Registration
The last date for Registration is 25/09/2023.
Refer to the link below to register.
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