About Central University of Karnataka
The Central University of Karnataka (CUK) was established by an Act of Parliament (No.3 of 2009) at Kalaburagi, Karnataka. It is one of the 16 new Central Universities established by the Government of India during the GCI Plan Period to address the concerns of ‘equity and access and to increase access to quality higher education’.
The university has a campus of 654 acres near Kadaganchi village in the district of Kalaburagi, Karnataka State. It is claimed that CUK is the first university to move to its permanent campus among the new ones. The main objective of this growing University is to integrate teaching, learning, training, research, innovation, and skill development with an aspiration to excel in undergraduate, postgraduate, and doctoral studies.
About the Department of Law
The Department of Law was established in 2019 to set a new benchmark of excellence in higher legal education in India. The object is to pursue steady steps toward excellence. To strive towards an acclaimed center of excellence in teaching and research in the field of legal studies, nurture students’ talent and skills for their inclusive growth, and contribute to strengthening the rule of law.
The 7-Day Online Faculty Development Programme (FDP) aims to empower educators to integrate knowledge relating to Intellectual Property Rights in their teaching-learning curriculum. Innovation is the hallmark of national development that is based on intellectual attributes of humanity that needs to be protected and preserved in the form of rights. For enjoyment of such rights, awareness is required that can be served through the medium of education where the instructors play a major role.
Therefore, the empowerment of the instructors assumes great significance. Further, the contemporary world has led to the emergence of several dynamic issues that prevent the exposure to human intellectuality, some of such challenges being artificial intelligence, misuse of technologies, ignorance of newly emerging IP rights, lack of digital documentation of indigenous knowledge, etc.
Such issues need to be addressed through the intellectual academicians maintaining the ethical aspects. Therefore, the FDP aims at bringing resource persons from various sectors of the Intellectual Property domain with both theoretical and practical knowledge and experience, whose insightful deliberations are expected to serve and produce the following objectives and outcomes respectively:
Objective
- To provide the faculty members an in-depth understanding of both the theoretical and practical aspects of Intellectual Property Rights;
- To encourage innovation and protect IP assets in academic and research institutions with the help of faculty members;
- To enable the faculty members to integrate IPR education into their curriculum and develop effective teaching practices that emphasize the significance of innovation and IP protection.
Outcome
- More encouragement towards innovation in academic and research institutions through ethical considerations;
- Faculty members will have a better understanding of the legal framework regulating intellectual property affairs that will further allow them to maintain conformity with the legal norms during publication of intellectual works.
The faculty members will be able to develop a IPR-centric teaching curriculum in their respective courses that will enhance interdisciplinary contributions towards the IP sector of India.
Eligibility
Since IPR is a multidisciplinary subject, interested academicians, professionals, industrialists, and research scholars from across disciplines having a valid Identity Proof issued from their respective institutions can participate in this event.
Certification Criteria
- 75% attendance in all the sessions that will be marked through online attendance tracking tool.
- 50% marks in all the assignments given during the time of FDP.
Important Dates
- Release of Brochure: January 06, 2025
- Last Date for Registration: January 24, 2025
Registration Fees
- Early Bird Registration till January 20, 2025: INR, 500
- From January 20 – 24, 2025: INR, 1000
Account Details
- Account No. 5109101000001
- IFSC-CNRB0005109
- Central University of Karnataka
Registration Process
Make the payment as applicable. Upload the payment receipt while filling up the Registration Form by clicking the link mentioned at the end of this post.
Click here to register.
Click here for the official notification.
