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Certificate Course on Data Protection & Privacy Laws by Centre for Legal Research & Studies: Register by April 15


Certificate Course on Data Protection & Privacy Laws.jpg
11 Apr 2024
Categories: Courses & Workshops

About the organisation

The Centre for Legal Research and Studies [ISO 9001-2015 Certified Firm] is an online learning platform, aimed at spreading awareness about law and other legal concepts for the benefit of the general public, while adopting a fun, practical pedagogy, by extensive teaching of these concepts to learners of the legal fraternity through its Online Learning initiatives and Training Sessions.

The well-qualified team here at CLRS, comprising of globally acclaimed Academicians, Advocates and Associates from various fields of law, is committed to providing skill-based online legal education in today’s knowledge based, digitalized world.

About the Course

Navigating the complexities of Indian Data Protection and Privacy Laws is paramount in today’s digitally driven legal landscape. Our course is meticulously crafted to unravel the intricacies of data protection, addressing the evolving needs of legal professionals, students, and industry experts. Serving as a cornerstone in the education of data protection, this course focuses on imparting comprehensive knowledge and practical insights.

Tailored to meet the requirements of a diverse audience, it delves into the fundamental principles and application of Indian Data Protection and Privacy Laws. From understanding legal frameworks to exploring real-world case studies, participants will embark on a journey that ensures a nuanced and enriching comprehension of this critical aspect of contemporary legal practice.

Course Structure

The Course Structure is meticulously crafted to transform the learning experience of Indian Data Protection and Privacy Laws. Departing from traditional approaches, our design aims to shift from rote memorization to a dynamic and engaging pedagogy.

It encourages a shift from a mere teaching process to an experiential one, fostering an environment where participants actively experiment, brainstorm, and collaboratively engage with the material. Moving beyond the conventional focus on examinations, our course promotes feedback-driven learning, transforming knowledge transfer into knowledge creation.

This online certificate course comprises thoughtfully structured reading material, each unraveling the complexities of data protection in a systematic manner. It’s important to note that the provided study material serves as a reference, emphasizing that this course is skill-based, prioritizing practical application over mere knowledge acquisition.

Participants can anticipate a journey that transcends traditional learning paradigms, promoting collaborative exploration and skill development in the realm of Indian Data Protection and Privacy Laws.

Duration

Self-Paced.

Timeline and Pattern

The Course is based on recorded video lectures and reading material. The learner can complete the course in its own pace and get the certificate on giving quiz at the end.

Faculty

  • Adv. Gyan Prakash Kesharwani: Mr. Gyan Prakash Kesharwani, a distinguished legal professional and key faculty member for our Indian Data Protection and Privacy Laws course. With accolades as Best Speaker, Best Researcher, and Best Mooter during his undergrad studies, Mr. Kesharwani brings a commitment to academic excellence. Holding an LL.M. in IP Laws, he enriches our course with specialized knowledge, while his extensive law practice in areas such as the Motor Vehicles Act, Consumer Protection Act, Labour Laws, and IP Law provides practical insights. As the Chairperson of VidhiAagaz, he oversees journals and contributes as the Publishing Editor, showcasing leadership in legal discourse.
  • Mrs. Anuniti Pandey: Mrs. Anuniti Pandey, a seasoned legal professional with a rich academic background and practical experience in the field. Mrs. Pandey holds a Bachelor’s degree in Law from Amity University Rajasthan, bringing a strong foundation. Currently serving as a Senior Legal Officer at Shri Ram General Insurance Company Limited, Mrs. Pandey brings valuable real-world insights to the course. Mrs. Pandey’s role as a Senior Legal Officer involves navigating the intricacies of legal compliance, including data protection and privacy regulations. This practical experience allows her to integrate real-world scenarios and case studies into the course.

Fee

Early Bird Feed: Rs. 1,799
Note: The Course is available at a 50% waiver at INR 1,799.

Key Features of the Course

  • Foundational Understanding: Gain insights into the evolution of data protection laws globally and specifically in India, exploring the constitutional and legislative foundations.
  • In-Depth Legal Framework: Dive into the nuances of the Information Technology Act, 2000, Digital Personal Data Protection Act, 2023 and any recent amendments, as well as a thorough examination of the latest data protection legislation.
  • Principles and Rights: Explore the fundamental principles of data protection, including data processing principles and individual rights, such as the right to access and erasure.
  • Compliance and Implementation: Learn about the role of Data Protection Officers, compliance requirements for organizations, and practical strategies for implementing data protection measures.
  • Case Studies and Practical Scenarios: Apply your knowledge through real-life case studies and practical scenarios, gaining hands-on experience in navigating data protection challenges.
  • Best Practices and Future Trends: Discover industry best practices, ethical considerations, and upcoming trends in the field, ensuring you stay ahead in an ever-evolving legal landscape.

Benefits of Course

  • Certificate on Completing the Course.
  • A special Panel will Discounted Price on all our courses.
  • A Research Internship (subject to the quality of assignment).
  • 40% waiver on processing charge of International Journal/Edited Book of VA Group.

Contact

Get in touch with us at +91 8959-00-8954 or email us at academy.clrs@gmail.com for more details.

Click here to register.

Click here to pay.



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