Capacity Building Workshop On “The Sexual Harassment Of Women At Workplace Prevention, Prohibition, And Redressal Act, 2013” And Related Laws By The NLUD: Register Now

What Is The National Law University Delhi (NLU Delhi)?

The National Law University, Delhi (NLU Delhi) has been established with a mandate to transform and redefine the process of legal education. Dynamic in vision and robust in commitment, the University in a very short span of time has shown terrific promise to become a world class institution. Capacity Building POSH Workshop is being organised by National Law University, Delhi under the aegis of ICC & IQAC.

What Are The Details Of The Workshop?

• Topic: The Sexual Harassment Of Women At Workplace (Prevention, Prohibition, And Redressal Act, 2013″ And Related Laws
• Objectives of the Workshop:
  • To explore the evolutionary trajectory of the theme of ‘sexual harassment of women at workplace’.
  • Significance of POSH Act and other related legal frameworks.
  • Role of ICC.
  • ICC enquiry process for effective complaint resolution.
  • Best Practices for ICC compliance.
• Date: 9-10 March, 2024
• Venue: National Law University Delhi Campus
• Eligibility: The workshop is open for anyone interested but it is must attend for ICC members, Heads of Organisations, Employees, HR and Admin Heads.
• Registration Details:
  • Registration Form: CLICK HERE to do the registration
  • Early Bird Participation Fee ₹2,500 till 15th Feb ’24 after that ₹3,000
  • Payment Link: CLICK HERE for the payment
  • NOTE: Limited Seats, Allocation on a First Come First Serve Basis with a preliminary screening. Limited capacity upto a maximum of 45 participants.

For More Information: 

CLICK HERE For The Banner

CLICK HERE For The Notification