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All India Bar Exam Course by Drishti Judiciary [Online; Admissions Open]: Register Now!


Drishti Judiciary AIBE.png
05 Aug 2025
Categories: Courses & Workshops

About the Organisation

In today’s dynamic legal World, a law degree is only the beginning. The real challenge begins when a student steps out of the classroom to the courtroom.

Drishti Judiciary is dedicated to guiding law graduates through the crucial early stages of their legal careers. It brings structured, high-quality legal education to aspirants across India.
It is more than just a coaching institute, it’s a comprehensive ecosystem for future advocates and judicial officers. Whether students are preparing for Judicial Services Examinations, seeking to deepen their understanding of core legal subjects, or working towards obtaining their Certificate of Practice, Drishti Judiciary provides them with the academic resources, mentorship, and real-world readiness they need.

In an age where the legal profession demands both academic excellence and courtroom readiness, Drishti Judiciary stands as a pillar of support, empowering young legal minds to rise with knowledge, discipline, and purpose.

About the Course

The All India Bar Exam Course is a statutory requirement for law graduates (3-year or 5-year LLB) aspiring to enter the legal profession in India. This course has been thoughtfully designed to offer a structured, result-oriented preparation strategy aligned with the latest examination framework.

It helps students obtain their Certificate of Practice and begin their journey as licensed advocates.

The course includes 170+ hours of structured classes, based on the official syllabus and the latest question distribution outlined by the Bar Council of India.

Led by expert faculty and seasoned legal professionals, the classes are conducted by educators and practitioners with deep subject expertise and real-world experience in the legal field.

Students also get access to a free mock test series, designed to mirror the actual exam pattern and systematically cover the entire syllabus.

To ensure complete conceptual clarity, the course features interactive doubt-clearing sessions, helping students resolve queries in real time and boost their confidence before the exam.

Eligibility Criteria

Students in the final year of their LLB (3-year or 5-year program), as well as those who have completed it, are eligible to appear for the All India Bar Exam and start their legal career.

Mode

The course is available in online mode via via Drishti Learning AppYou can watch the classes anytime at your convenience till the course validity.

Registration Fees

The All India Bar Exam Course is available at an affordable price of just ₹ 3599.

Remote Course

This course is available in online mode via Drishti Learning App

Contact

For further queries you can contact us on 8750187501 or download the Drishti Learning App Now.

Click here to register.



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