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S&R Associates represented IRB InvIT Fund in acquisition of VK1 Expressway Private Limited


S&R Associate
05 Jan 2023
Categories: Corporate Law News Latest News Law Firm News

S&R Associates represented IRB InvIT Fund, India’s first publicly listed InvIT, in its INR 3.42 billion acquisition of VK1 Expressway Private Limited (VK1) from the Fund’s sponsor, IRB Infrastructure Developers Limited.

VK1 is a concessionaire for a section of the Vadodara-Mumbai Expressway. 

The S&R team was led by partner Pratichi Mishra and included associates Dhanush Dinesh, Samyak Jain and Oshika Nayak.

About S & R Associates:

S&R Associates is an Indian law firm with offices in Delhi and Mumbai. The firm provides legal services to both Indian and International clients. It has advised on some of the most significant Indian transactions and matters in recent times.  

 

 



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