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One Lakh students to be trained in GST Accountancy, Govt to fund fees


GST Accountancy
16 Feb 2019
Categories: Corporate Law News Latest News

February 16, 2019:

Government is coming out with Goods & Services Tax (GST) Accountants course & plans to train about 1 lakh GST Accountants.

The Institute of Cost Accountants of India (ICAI) would provide training to about one lakh students on the soon-to-be launched GST Accountants course, a senior official said Thursday.& The government is coming out with Goods and Services Tax (GST) Accountants course and plans to train about 1 lakh GST Accountants over the next one to one-and-half year.

The course fees would be fully funded by the Government of India, ICAI president Amit Anand Apte told reporters here.

The objective of the programme is to ensure that compliance as far GST is concerned increases especially in the SMEs sector, he said adding the intention was to serve the sector because there was a gap between availability of trained resources & requirements.

"GST Accountants programme will be launched very soon.. about 1 lakh accountants will be trained specifically on GST compliances.

We are working out the modalities with theMinistry of Corporate Affairs & the course would be tentatively launched by February end," Apte said.

ALSO READ: Govt panel favours lowering of GST rates on under-construction houses The biggest challenge before the government is that most of the SMEs are not able to comply with the provisions of the (GST) law because they are not equipped enough with right kind of trained accountants who can adhere to the various GST provisions, he said.

The concept is to train 1 lakh accountants across the country who will be able to serve the SMEs sector.

Once these accountants are trained they will be able to serve all the SMEs & the compliance from the field would also improve substantially, Apte said adding this proposal was discussed with the Ministry of Corporate Affairs & then taken up with NITI Aayog which has approved it.

The course content is almost ready & it would be a 50-hours classroom training.

Besides, there would be a 10-hour practical training wherein the government would impart live training in the form of computerised filing of the returns in various GST offices across the country, he said.

Those from commerce stream could undergo this course & an entrance exam would be conducted by ICAI shortly & those candidates who qualify the exams would be eligible to undertake this GST Accountants course, he said.

The course would be conducted through ICAI's 98 chapters & about 300 extension centres across the country, he added. Source Link



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