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Cyril Amarchand Mangaldas welcomes Siddharth Hariani as a Partner in its Corporate Practice


CAM - Press Release.png
03 Jan 2023
Categories: Corporate Law News Latest News

Mr. Siddharth Hariani has joined Cyril Amarchand Mangaldas as a Partner in its Corporate Practice with a special focus in Real Estate sector. He will be based in Mumbai. 

Siddharth has over 18 years of experience in advising corporates, funds / investors in the real estate sector and real estate developers. He focuses on general corporate, mergers & acquisitions and investment in the real estate sector.

Welcoming him on board, Mr. Cyril Shroff, Managing Partner, said that “We are thrilled to have Siddharth join our partnership. He is well respected in the industry and has vast experience. He will be a great addition to our Corporate Practice.” Siddharth is a graduate from Government Law College, Mumbai in 2004 and consistently ranked by Chambers and Partners for over 8 years.

On his joining, Siddharth Hariani, said “I am excited at the opportunity to work at Cyril Amarchand Mangaldas and look forward to collaborating with my colleagues here. I will continue to focus on my core practice areas - corporate, M&A and financing, with a strong bent towards Real Estate.”
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About Cyril Amarchand Mangaldas
Cyril Amarchand Mangaldas (cam) is India’s leading law firm with a global reputation of being trusted advisers to its clients. The Firm advises a large and diverse set of clients, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies. The Firm generalists, specialists and senior ex-regulators expertly guide clients across a spectrum of transactions, sectors and regulations. With 1000 lawyers and 160 Partners, the Firm is the largest full-service law firm in India and offices in key business centres at Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City and also in Singapore. 

The Firm recently received “Innovation in Advancing Markets” award at the FT Innovative Lawyers Asia Pacific 2022 Awards and the “National Law Firm of the Year: India” award at the IFLR Asia Pacific 2022 awards ceremony. The Firm had won “India Deal Firm of the Year” at the ALB India Awards and “Firm of the Year” at the IFLR1000 India Awards in 2021.



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