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AZB advises on General Atlantic buy of RTA biz of Sundaram BNP Paribas Fund Services


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14 Nov 2019
Categories: Corporate Law News

Sunil Subramaniam, CEO, Sundaram Asset Management Company announced the sale of the Registrar and Transfer Agent (RTA) business Sundaram BNP Paribas Fund Services Ltd to Karvy Fintech Pvt Ltd.

Although the business has been sold, the company Sundaram BNP Paribas Fund Services will continue to exist. Mutual Fund investors of the Sundaram Asset Management Company should expect to see a change of RTA on their account statements in around 1 months’ time.

AZB & Partners advised Karvy Fintech Private Limited (which is a portfolio company of General Atlantic), led by a team of Partners Ashwath Rau and Divya Mundra, and Senior Associates Palaq Vora and Rutunjay Singh.



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