*LatestLaws.com is a proud Media Partner of Three Days Exclusive Programme on "Training of the Trainers: An Insight into the Juvenile Justice (Care and Protection) Act 2015 and The Protection of Children from Sexual Offences (Amendment) Act, 2019 " organised by School of Law, The NorthCap University in collab with DLSA to be held from April 27- 29, 2022*
Title: Three Days Exclusive Programme on "Training of the Trainers: An Insight into the Juvenile Justice (Care and Protection) Act 2015 and The Protection of Children from Sexual Offences (Amendment) Act, 2019
Date: April 27th- 29th, 2022
Oragnisers: School of Law, The NorthCap University in collab with Delhi Legal Services Authority and LatestLaws
Registeration Fees: ₹500/-
*First Come First Serve Basis*
For Registeration: Send the Transaction Number and Screenshot of the payment @ piyushparashar@ncuindia.edu
RTGS DETAILS:-
Account Name: THE NORTHCAP UNIVERSITY
Account No. : 82472010013980
Bank Name : Canara Bank
Bank’s Address : NCU, Sector-23A, Gurgaon
IFSC Code : CNRB0018247
Faculty Conveners:
Dr. Pallavi Bajaj, Assistant Professor, School of Law, 8287469297
Dr. Unanza Gulzar, Assistant Professor, School of Law, 9821886068

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