Eklavya 2.0 Research And Writing Programme by NLU, Delhi: Submit By 20th April

The National Law University Delhi proposes 'Eklavya 2.0', i.e. Eklavya Research and Writing Programme (ERWP) to develop multidisciplinary academic engagement between scholars in law and social sciences.

The Research and Writing Programme (ERWP) aims to foster interdisciplinary engagement between law and social sciences scholars, facilitating exchange and learning of new techniques of writing and publication.

Key Themes of ERWP

• State and Non-State Legal Orders
• Pluralism, Normative Diversity, and (Legal) Consciousness
• Gender, Culture, and Law
• Law, Technology, and Challenges of Change
• Law and (In)equalities
• Sentencing, Philosophy, and Practice
• Movements and Law
• Rethinking Politics and Freedom in the Anthropocene
• The Politics of Migration and Displacement as a Form of Life
• Law, Business, and Governance
• Just Transitions and Policy Measures
• Theoretical and Methodological approaches to liberal education
• Digital spaces and emerging forms of normative ordering

Objectives of ERWP

• Engage in interdisciplinary legal and social science research.
• Enhance academic writing skills for reputed journal publications.
• Receive constructive feedback from expert faculty.
• Build collaborative research networks.

Eligibility

• Applicants must be a graduate in law or in any other field but should be willing to work on topics that have an interface with the law.
• To be selected for the Eklavya 2.0 Workshop, applicants must complete an online application form.

Deadline

• Interested contributors must submit a research proposal (max. 2000 words) by 20th April 2025.
• For queries, email: eklavya@nludelhi.ac.in

Website: www.nludelhi.ac.in

For more details, refer to the brochure.