Parul Institute of Law, Parul University, Vadodara is duly approved by the Bar Council of India and is a member of International Association of Law Schools, New York. It offers Five Year Integrated courses of B.A.LL.B, B.Com.LL.B, B.B.A.LL.B and Three Year LL.B course.
Justice and Rule of Law are perhaps two of the noblest concepts evolved by the wit of the man that survived the test of the time throughout the world. There is nothing higher than law. By its power the weak shall prevail over the strong and justice shall triumph.
In a democratic order, the concept of constitutional morality and judicial values assume myriad dimensions and implies several consequences to the dignity and freedom of the individual. Constitutional morality means adherence to the core principles of constitutional democracy. In Dr. Ambedkar’s perspective, Constitutional morality would mean effective coordination between conflicting interests of different people and the administrative cooperation to resolve the dispute amicably without any confrontation.
The Conference aims to serve as a platform for academicians, professionals, researchers and students to discuss and critically assess the concept of constitutional morality. It also aims to analyze the innovation and development of the concept and come with sustainable solutions in addressing the issues in modern-day justice delivery mechanism.
Any student, research scholar, academician or professional.
Papers are invited under the following themes:
Any other topic relevant to the main theme of the conference is invited.
Vadodara, Gujarat
Registration for the conference can be done through THIS FORM and by making the required payment. The details of payment must be mailed to conference.pil[@]paruluniversity.ac.in.
| Research scholars, students | Rs. 500 | |
| Academicians, Professionals, Industry experts | Rs. 1000 | |
|
On the spot Registration |
Research scholars, students | Rs. 1000 |
| Academicians, Professionals, Industry experts |
Rs. 2000 |
|
Via demand draft in favour of “Parul Institute of Law” or online mode on Account details given below:
Last Date for Abstract Submission: 15th Jan 2020
Last Date for Full Paper submission: 20th Jan 2020
Last Date for Registration: 20th Jan 2020
Date of Seminar: 25th Jan 2020
Email id: conference.pil[@]paruluniversity.ac.in
Mr. Faiz Ayat Ansari, Assistant Professor (Organizing Secretary): +91 9687004426
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