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Call for Blogs: NLUO Mediation Blogs: Submission on Rolling Basis!


Call For Blogs.png
24 Apr 2026
Categories: Call for Papers

About The NLUO Mediation Blogs

It accepts submissions from experts, working professionals, academicians and students. We welcome articles, case comments, legislative comments and book reviews in the field of mediation and ADR.

Submission Guidelines

Formatting Guidelines

  • Word limit: 1200 – 1500 words (excluding footnotes).
  • Times New Roman, size 12, 1.5 line spacing.
  • OSCOLA (4th Edition) citations required.
  • Co-authorship: Maximum 2 authors.
  • Plagiarism limit: 10% (UGC guidelines).

Submission Themes(Non-Exhaustive)

  • Mediation Act, 2023 and related legislations,Analysis.
  • Online Dispute Resolution (ODR).
  • Cross-Border Commercial Mediation.
  • Family & Matrimonial Mediation.
  • Technology & AI in Mediation.

Submission Process

  • Submit: Send your article via email with all required documents.
  • Review: Editorial board reviews for quality and relevance.
  • Edit: Professional editing and formatting for publication.
  • Publish: Article goes live on NLUO Mediation Blogs with author attribution.

How to Submit?

Send your article to the mail given below submissions to our editorial team. We typically respond within 2-3 weeks.

Please include “Article Submission” in the subject line. Attach your article as a Word document (.docx) or PDF.

Contact

Email : nmc@nluo.ac.in.

Click here for the Official Notification.



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