Call for articles for LawBhoomi Blog: Submit by April 25

About the LawBhoomi

LawBhoomi is an online portal ‘for learners of law’, started by NLU Grads. An open access portal that caters to the needs of every law student and provides latest updates on legal opportunities, law notes, notes for exams, career guidance and interviews by eminent legal professionals. LawBhoomi has also taken the initiative of conducting free legal competitions for law students to acknowledge and reward their skills. The various online competitions that are regularly being organized by LawBhoomi include quizzes, essay writing, CV drafting, case summary writing, poster making competitions etc.

About the Blog

LawBhoomi is accepting submissions on topics relating to law. The blog accepts submissions from students, academicians, lawyers, and other esteemed members of the legal fraternity.

Eligibility

The invitation is open to all students, academicians, lawyers and other esteemed members of the legal fraternity.

Topic

The participants can select any topic related to law.

Perks

1. The articles will be published for free. There are no charges at any stage.
2. The articles will be published with due credits.
3. An author can submit as many articles as he/she wants.
4. The copyright will rest with the author. Hence, the author can submit the papers for publication somewhere else after publication of the article at LawBhoomi.
5. Certificate of publication on successful submission and publication of 3 articles.
6. And finally, internship opportunities at LawBhoomi to the authors of well written articles.

For Guidelines for Contributions, click here.

Last Date of Submission

25 April 2020

Contact Details

E-mail: careers@lawbhoomi.com

For more details, visit here.