Picture Source :
Friday, 19, Apr, 2024
- हाईकोर्ट ने NCB को दिया निर्देश- वानखेड़े के खिलाफ शुरुआती जांच का ब्यौरा पेश करे
- 'Eating only what has been prescribed by the Doctors': CM Kejriwal's lawyer rejects ED's 'mangoes, sweets in jail' claim
- Liquor Policy Scam: Delhi Court extends Manish Sisodia's judicial custody till April 26th
- प्रमोशन में आरक्षण मामले में हाईकोर्ट का बड़ा फैसला, राज्य सरकार के आदेश को कोर्ट ने किया निरस्त
- Sippy Sidhu murder case: Framing of charges delayed till April 30 amid High Court’s order
- क्या औद्योगिक शराब को राज्य की कानून बनाने की शक्तियों के तहत 'नशीली शराब' माना जाए? सुप्रीम कोर्ट का फैसला सुरक्षित
- SC asks ECI to look into allegation of EVM malfunctioning, extra votes to BJP in mock poll
- Internship Opportunity at Foresight Law Offices India [Hybrid; 3-5 Interns; 4 Weeks]: Apply Now!
- Internship Opportunity at Moulick Law Office, Advocates & Solicitors, Delhi [Offline; 2 Vacancies]: Apply Now!
- LatestLaws.com Partner Event: Transformance Forums presents 1st India's Legal Tech Conclave & Awards, (3rd May 2024)
- 'केरल के कासरगोड में मॉक पोल के दौरान EVM में गड़बड़ी की खबर झूठी', ECI ने शीर्ष अदालत को बताया
- हाईकोर्ट का आदेश: गलत वेतन भुगतान पर काटी गई ग्रेच्युटी राशि ब्याज सहित वापस करें
- VVPAT से जुड़े मामले में 'सुप्रीम' सुनवाई, कोर्ट ने कहा- चुनावी प्रक्रिया में शुचिता चाहिए
- Internship Opportunity at Litigation and Beyond, New Delhi: Apply Now!
- Consuming Alcohol during Day is not an Offence: Madras High Court
