COURT OF KARNATAKA, BENGALURU

It is hereby notified that under the provisions of Karnataka Judicial Service (Recruitment) Rules, 2004 and (Amendment) Rules, 2011, the High Court of Karnataka invites applications for direct recruitment to 211 posts of Civil Judges [the then Civil Judge (Junior Division)] which includes the existing and consequential vacancies.

Name of Post: Civil Judge
No. of Posts: 211
Pay-Scale: Rs. 27700-44770

Minimum Qualifications: Must be holder of a degree in Law granted by a University established by Law in India and must have been enrolled as an Advocate.
Age Limit: Must not have completed as on the last date fixed for receipt of applications, 38 years of age in the case of candidates belonging to Scheduled Caste or Scheduled Tribe and 35 years of age in the case of others.

Online Last Date: 15.05.2015

 

For Online Application, visit the link below-
http://recruitmenthck.kar.nic.in/cjr/notification.php 

For General Instructions for candidates, visit the link below-
http://karnatakajudiciary.kar.nic.in/recruitmentNotifications/GeneralInstructionsEnglish.pdf

 

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