SC Collegium Resolution Dated 19th April, 2018 Reg. Appointment of Chief Justice in Punjab & Haryana High C... by Latest Laws Team on Scribd
Thursday, 21, May, 2026
- HC's can Correct Illegal Sentences even without State Appeal, clarifies SC
- दिल्ली के प्राइवेट अस्पतालों के लिए बनेगा SOP, गरीब मरीजों के मुफ्त इलाज पर सुप्रीम कोर्ट सख्त
- Virtual Internship Opportunity at Vintage Legal [June 1 – 30; No Stipend]: Apply by May 30
- JOB POST: Research Associate – Dynamics of Formal and Informal Constitutionalism at NLSIU, Bangalore [1 Position; 18 Months; Salary Upto Rs. 47k]: Apply by May 28
- पेट्रोल-डीजल इन वाहनों को नहीं मिलेगा, सुप्रीम कोर्ट ने जारी किया बड़ा आदेश; अवैध खनन पर सख्ती
- Call for Applications: Research Associate at Centre for the Future of Law, NLSIU, Bangalore [Salary Upto Rs. 90k]: Apply by May 29
- 'फ्रूट जूस के पैकेट पर बिक रही वोडका' जब सुप्रीम कोर्ट में वकील ने दी ये दलील, CJI सूर्यकांत- यह बहुत भ्रामक
- Internship Opportunity at the Office of the Controller General of Patents, Designs, and Trademarks [Multiple Locations; No Stipend]: Rolling Applications!
- JOB POST: Associate & Senior Associate at SVS Attorneys, New Delhi [PQE 1–3 Years; Salary up to ₹45k]; Apply Now!
- Internship Opportunity at Mriash Law, Noida Sector [2 Months]: Apply Now!
- सुप्रीम कोर्ट में बड़ी याचिका: सिर्फ पहचान का जरिया बने आधार, नागरिकता या पते का सबूत नहीं
- भोपी तांत्रिक के इशारे पर चल रही थी जांच, राजस्थान हाईकोर्ट ने पहले लगाई फटकार फिर बदल दिया जांच अधिकारी
- तमिलनाडु मुख्यमंत्री विजय की मुश्किलें बढ़ीं, सीबीआई जांच की मांग; सुप्रीम कोर्ट में याचिका दायर
- भोपाल एयरपोर्ट पर अमचूर-गरम मसाले को बता दिया ड्रग्स, 57 दिन जेल में रहा इंजीनियर; हाईकोर्ट सख्त 10 लाख मुआवजा
- Cyril Amarchand Mangaldas advised Urban Realtech on 11-acre Faridabad joint development with Emerald Infrahome
