| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| trial de novo | trial anew | A completely new trial of a matter previously judged. It specifically refers to a replacement trial for the previous one, and not an appeal of the previous decision. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| trial de novo | trial anew | A completely new trial of a matter previously judged. It specifically refers to a replacement trial for the previous one, and not an appeal of the previous decision. |
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