| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| subpoena duces tecum | bring with you under penalty | An order compelling an entity to produce physical evidence or witness in a legal matter. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| subpoena duces tecum | bring with you under penalty | An order compelling an entity to produce physical evidence or witness in a legal matter. |
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