| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| subpoena | under penalty | A writ compelling testimony, the production of evidence, or some other action, under penalty for failure to do so. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| subpoena | under penalty | A writ compelling testimony, the production of evidence, or some other action, under penalty for failure to do so. |
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