| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| prior tempore potior iure | earlier in time, stronger in law | A legal principle that older laws take precedent over newer ones. Another name for this principle is lex posterior. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| prior tempore potior iure | earlier in time, stronger in law | A legal principle that older laws take precedent over newer ones. Another name for this principle is lex posterior. |
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