| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| non obstante verdicto | notwithstanding the verdict | A circumstance where the judge may override the jury verdict and reverse or modify the decision. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| non obstante verdicto | notwithstanding the verdict | A circumstance where the judge may override the jury verdict and reverse or modify the decision. |
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