| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| nolle prosequi | Not to prosecute | A statement from the prosecution that they are voluntarily discontinuing (or will not initiate) prosecution of a matter. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| nolle prosequi | Not to prosecute | A statement from the prosecution that they are voluntarily discontinuing (or will not initiate) prosecution of a matter. |
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