| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| nihil dicit | he says nothing | A judgement rendered in the absence of a plea, or in the event one party refuses to cooperate in the proceedings. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| nihil dicit | he says nothing | A judgement rendered in the absence of a plea, or in the event one party refuses to cooperate in the proceedings. |
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