| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jus primae noctis | Right of the first night | Supposed right of the lord of an estate to take the virginity of women in his estate on their wedding night. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jus primae noctis | Right of the first night | Supposed right of the lord of an estate to take the virginity of women in his estate on their wedding night. |
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