| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jus civile | Civil law | A codified set of laws concerning citizenry, and how the laws apply to them. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jus civile | Civil law | A codified set of laws concerning citizenry, and how the laws apply to them. |
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